Andhra Pradesh High Court - Amravati
Rashtriya Ispat Nigam Limited Rinl vs M/S Gangavaram Port Limited on 15 November, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI COMMERICAL COURT APPEAL No.11 of 2021 PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE
15. 15.11.2024 NJS,J & VN,J COM. C.A. No.11 of 2021 At the request made by Mr. V. Subrahmanyam, learned counsel for the appellant, list the appeal on 04.12.2024, under the same caption.
By the next adjournment, learned counsel for the appellant shall secure specific instructions with reference to I.A.No.1 of 2023.
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