Supreme Court - Daily Orders
Subramanian Swamy vs Union Of India, Min. Of Law. on 30 July, 2015
Bench: Dipak Misra, Prafulla C. Pant
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ITEM NO.1 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 184/2014
SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA, MIN. OF LAW & ORS. Respondent(s)
(With appln. (s) for permission to appear and argue in person,
stay, intervention and office report)
WITH
W.P.(Crl.) No. 8/2015
(With appln.(s) for exemption from filing O.T. and stay and Office
Report)
W.P.(Crl.) No. 19/2015
(With appln.(s) for stay and vacating stay and Office Report)
T.P.(Crl.) No. 102-105/2015
(With appln.(s) for exemption from filing O.T. and stay and Office
Report)
T.P.(Crl.) No. 94-101/2015
(With appln.(s) for exemption from filing O.T. and stay)
W.P.(Crl.) No. 56/2015
(With appln.(s) for exemption from filing O.T. and stay)
W.P.(Crl.) No. 64/2015
(With appln.(s) for stay)
W.P.(C) No. 218/2015
(With appln.(s) for exemption from filing O.T. and stay and Office
Report)
W.P.(Crl.) No. 62/2015
(With appln.(s) for ex-parte stay, permission to bring additional
facts and documents on record and vacating stay and Office Report)
Signature Not Verified
Digitally signed by
W.P.(Crl.) No. 63/2015
Neeta Sapra
Date: 2015.07.30
16:48:43 IST
(With appln.(s) for exemption from filing O.T. and stay and Office
Reason:
Report)
2
SLP (Crl) No. 2295/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief
and Office Report)
W.P.(Crl.) No. 67/2015
(With appln.(s) for exemption from filing O.T. and ex-parte stay
and Office Report)
W.P.(Crl.) No. 79/2015
(With appln.(s) for ad-interim ex-parte stay and Office Report)
W.P.(Crl.) No. 73/2015
(With appln.(s) for interim stay and Office Report)
W.P.(Crl.) No. 82/2015
(With Office Report)
W.P.(Crl.) No. 80/2015
(With appln.(s) for ex-parte stay and Office Report)
W.P.(Crl.) No. 77/2015
(With appln.(s) for exemption from filing O.T. and stay and Office
Report)
W.P.(Crl.) No. 91/2015
(With appln.(s) for stay and Office Report)
W.P.(Crl.) No. 98/2015
(With appln.(s) for stay and Office Report)
W.P.(Crl.) No. 106/2015
(With Office Report)
W.P.(Crl.) No. 96/2015
(With appln.(s) for ex-parte stay and Office Report)
SLP(Crl) No. 3749/2015
(With appln.(s) for bringing subsequent events on record and
filing addl. documents and exemption from filing c/c of the
impugned judgment and exemption from filing O.T. and Office
Report)
W.P.(Crl.) No. 110/2015
(With appln.(s) for interim stay and Office Report)
W.P.(Crl.) No. 121/2015
(With appln.(s) for ex-parte stay and Office Report)
W.P.(Crl.) No. 120/2015
(With appln.(s) for ex-parte stay and Office Report)
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W.P.(Crl.) No. 117/2015
(With appln.(s) for exemption from filing O.T. and interim stay
and Office Report)
W.P.(Crl.) No. 118/2015
(With appln.(s) for exemption from filing O.T. and interim stay
and Office Report)
W.P.(Crl.) No. 116/2015
(With appln.(s) for exemption from filing O.T. and interim stay
and Office Report)
W.P.(Crl.) No. 119/2015
(With appln.(s) for stay and exemption from filing O.T. and Office
Report)
Date : 30/07/2015 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
Mr. K. Parasaran, Sr. Adv. (A.C.)
Mr. Nikhil Swami, Adv.
Mr. Vineet Pandey, Adv.
Ms. Aditi Dani, Adv.
Mr. Ashwin Kumar, Adv.
Ms. Gayathri V.E., Adv.
Ms. Prabha Swami, Adv.
Mr. T.R. Andhyarujina, Sr. Adv. (A.C.)
Mr. Soumik Ghosal, Adv.
Mr. Siddharth Sijoria, Adv.
Ms. Jesal Wahi, Adv.
For Petitioner(s) Dr. Subramanian Swamy, Petitioner-in-person
Ms. Roxna Swamy, Adv.
Mr. Yatinder Choudhary, Adv.
WP (Crl.) 110/15 Dr. Rajeev Dhavan, Sr. Adv.
Mr. D.K. Singh, Adv.
Mr. Pradeep Shukla, Adv.
Mr. Abhijit Sengupta, AOR
WP (Crl.) 106/15 Mr. Anup J. Bhambani, Sr. Adv.
Mr. Mohit Paul, AOR
Mr. Apar Gupta, Adv.
Mr. Dushyant Arora, Adv.
Mr. Rizwan, Adv.
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WP (Crl.) 67/15 & Mr. P.P. Rao, Sr. Adv.
SLP (Crl.) 3749/15 Mr. Harin P. Raval, Sr. Adv.
Ms. Mahalakshmi Pavani, Sr. Adv.
Mr. Santosh Krishnan, AOR
Mr. G. Balaji, Adv.
WP (Crl.) 62/15 Mr. Trideep Pais, Adv.
Ms. Vrindia Bhandari, Adv.
Mr. Gautam Narayan, AOR
WP (Crl.) 56/15 Dr. Rajeev Dhavan, Sr. Adv.
Mr. Trideep Pais, Adv.
Ms. Vrinda Bhandari, Adv.
Mr. Chirag M. Shroff, AOR
WP (Crl.) 80/15 Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Varuna Bhandari, Adv.
Mr. B.V. Singh, Adv.
Mr. Amit Kumar Pathak, Adv.
Ms. Ruchi Kohli, AOR
Mr. Abhinav Mukerji, AOR
WP (Crl.) 91/15 Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Saif Mahmood, Adv.
Mrs. Bihu Sharma, Adv.
Mr. Abhinav Mukerji, AOR
WP (Crl.) 120/15 & Mr. Sanjay R. Hegde, Sr. Adv.
WP (Crl.) 121/15 Mr. Anil Kumar Mishra-I, AOR
Mr. Mirual Bharti, Adv.
WP (Crl.) 77/15 Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Ram Sankar, Adv.
Mr. P.T. Perumal, Adv.
Mr. Siva Kmar, Adv.
Mr. G. Ananda Selvam, Adv.
Mr. K. Mayil Samy, Adv.
Mr. Y. Lokesh, Adv.
Mr. R.V. Kameshwaran, AOR
WP (Crl.) 82/15 Mr. Sachin Patil, AOR
WP (Crl.) 119/15 Ms. Pooja Saigal, Adv.
Mr. Snehasish Mukherjee, AOR
Ms. Khyati Sharma, Adv.
WP (Crl.) 79/15 Mr. Sandeep Kapur, Adv.
Mr. Ravi Sharma, Adv.
Mr. V.P. Sandhu, Adv.
Ms. Niharika Karanjawala, Adv.
Mr. Mayank Dutta, Adv.
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Mrs. Manik Karanjawala, Adv.
For M/s. Karanjawala & Co.
WP (Crl.) 96/15 Mr. Aruneshwar Gupta, AOR
Mr. Bijan Ghosh, Adv.
Mr. Manish Raghav, Adv.
Mr. M. M. Kashyap, AOR
Ms. Bina Gupta, AOR
Ms. Pratibha Jain, AOR
WP (Crl.) 73/15 Mr. Nikhil Goel, AOR
WP (Crl.) 98/15 Mr. Lalit Kumar, AOR
For Respondent(s) Mr. P.S. Narasimha, ASG
Mrs. V. Mohana, Sr. Adv.
Mr. Tara Chandra Sharma, Adv.
Mrs. Madhavi Diwan, Adv.
Ms. Sushma Suri, Adv.
Mr. B. Raghunath, Adv.
Mr. Shridhar Potaraju, Adv.
Ms. Binu Tamta, Adv.
Mr. Dhruv Tamta, Adv.
Mr. L. Nageswara Rao, Sr. Adv.
Mr. Subramonium Prasad, Sr. Adv.
Mr. M. Yogesh Kanna, AOR
Mr. Gaurav Agrawal, AOR
WP (Crl.) 67/15 Mr. K.K. Venugopal, Sr. Adv.
Mr. M.N. Krishnamani, Sr. Adv.
Mr. Bhakti Vardhan Singh, Adv.
Mr. Vikramjit Banerjee, Adv.
Mr. S.S. Shamshery, Adv.
Mr. Vishnu Shankar Jain, Adv.
Mr. Anish Gupta, Adv.
Mr. Anand De, Adv.
Mr. Merusagar Samantaray, AOR
WP (Crl.) 98/15 Ms. Mumtaj Bhalla, Adv.
Mr. Abhay Kumar, Adv.
WP (Crl.) 19/15 Mr. V. Shekhar, Sr. Adv.
Mr. Tarun Gupta, AOR
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WP (Crl.) 62/15 Mr. K. Radhakrishnan, Sr. Adv.
Mr. Ajay Sharma, Adv.
Mr. S.S. Rawat, Adv.
Mr. D.S. Mahra, AOR
WP (Crl.) 73/15 Ms. Apeksha Saran, Adv.
For M/s. Corporate Law Group
WP (Crl.) 62/15 Mrs. Madhavi Divan, Adv.
Mr. Nivesh Rastogi, Adv.
Mr. D.S. Mahra, AOR
WP (Crl.) 62/15 Mr. A.M. Singhvi, Sr. Adv.
Mr. Sidharth Luthra, Sr. Adv.
Ms. Supriya Juneja, AOR
Mr. Viraj Gandhi, Adv.
Mr. Vinay Tripathi, Adv.
WP (Crl.) 218/15 & Mr. H.S. Phoolka, Sr. Adv.
SLP (Crl.) 2295/15 Mr. Mohit Chaudhary, Adv.
Ms. Puja Sharma, AOR
Mr. Balwinder Singh Suri, Adv.
Mr. Imran Ali, Adv.
Ms. Damini Chawla, Adv.
WP (Crl.) 64/15 Mr. K.V. Jagdishvaran, Adv.
Mrs. G. Indira, AOR
WP (Crl.) 67/15 & Mr. Mahaling Pandarge, Adv.
SLP (Crl.) 6749/15 Mr. Nishant Katneshwarkar, AOR
Mr. P.N. Puri, AOR
WP (Crl.) 62/15 Mr. Mansoor Ali, AOR
WP (Crl.) 80/15 Mr. Balbir Singh Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Hearing resumed. Put up for further hearing on Tuesday, the 4th August, 2015.
(R. Natarajan) (H.S. Parasher)
Court Master Court Master