Section 9(1A) in Homoeopathy Central Council (Election) Rules, 1975
(1A)[ No elector shall subscribe, whether as proposer or as seconder, more than one nomination paper at the same election and, if he does, his signature shall be inoperative on any paper other than the one first delivered.] [Substituted by S.O. 725 dated 3.11.1977.]
