Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 3 in The Gujarat Anatomy Act, 2011 3. Power of State Government to authorise officer to act under section 4. - The State Government may, be notification in the Official Gazette authorise one or more officers to whom a report shall be made under section 4.
