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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(d) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(d)"E-Document" includes written or printed record of any sort and electronic record as defined in clause (t) of Section 2 of the Information Technology Act, 2000;