Section 2 in Rules for Admission to Ayurvedic Colleges in Rajasthan, 1984
2. Reservations.
(a)2 seats are reserved at Madan Mohan Malviya Government Ayurvedic College, Udaipur for students nominated by Government of India.(b)8% seats are reserved for natural born candidates belonging to scheduled castes and 6% for natural born candidates belonging to scheduled tribes as notified in the Presidential Order for the State of Rajasthan and who fulfill conditions as laid down in rule 3 below. These reservations in each category will also include the natural born candidates belonging to the scheduled castes/scheduled tribes who are admitted on merit for general seats.A candidate must produce a certificate signed by an Officer not below the rank of District Magistrate/Additional District Magistrate/S.D.M. in proof of his/her being a natural born member of scheduled castes/tribes as notified in the Presidential Order for the State of Rajasthan and that he/she fulfills conditions as laid down in rule 3 below. The reservation mentioned above can be interchanged, if sufficient number of candidates are not available to fill up the seats reserved for either categories i.e. natural born Scheduled Caste/Tribes.(c)10% of the seats, excluding seats reserved in clause(a) above are reserved for girl candidates. If eligible and suitable girl candidates from natural born scheduled castes/tribes are not available, these seats will be filled by the male candidates of natural-born scheduled castes/tribes.(d)In case the reserved seats are not filled in a particular category, the unfilled seats will be transferred to general seats.
