Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 13 in Rajasthan Petty Offences (Triable by Special Judicial Magistrates) Rules, 1997

13. Repeal.

- The (Rajasthan) Special Judicial Magistrates (Specification of Qualifications) Rules, 1975 framed vide Notification No. 8/S.R.O. dated 19 July, 1975 published in Rajasthan Gazette Extra Ordinary Part I(B), dated 9.8.1975 page 59 are hereby repealed.