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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Mizoram - Subsection

Section 87(1)(h) in Mizoram Cooperative Societies Act, 2006

(h)state whether or not any of the office bearers or directors had become ineligible, at any time during the financial year under review to continue in the office as an office bearer or director, as the case may be;