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[Cites 0, Cited by 0] [Section 254(2)] [Section 254] [Entire Act]

State of Telangana - Subsection

Section 254(2)(i) in Telangana Panchayat Raj Act, 2018

(i)approve plans, programmes and projects for social and economic development before such plans, programmes and projects are taken up for implementation by the Gram Panchayat, at the village level;