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State of Gujarat - Section

Section 3 in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

3. Admissions to Architecture Course.

- Admissions to the First Year of the Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses shall be given as under, namely:-
(1)All the Government Seats shall be filled on the basis of merit list prepared by the Admission Committee constituted under Section 4 of the Act, for admissions to the Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses.
(2)All the Management Seats shall be filled by the management of the respective Professional Educational College or Institution, on the basis of inter-se merit list of the candidates whose names appear in the merit list prepared by the Admission Committee.