Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] British India - Subsection Section 2(2) in The Travancore-Cochin Vehicles Taxation (Amendment and Validation) Act, 1959 (2)The amendments made by sub-section (1) shall be deemed to have come into force on the 24th day of September, 1957.
