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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(7) in University Grants Commission [Affiliation Of Colleges By Universities] Regulations, 2009

7.2Any proposal for raising the existing under-graduate college to postgraduate studies level shall be considered by the University only after satisfactory completion o( two years of the under-graduate programme and the proposed buildings, qualified faculty and other infrastructure facilities are fully created as per the Regulations.