- The brewer shall, at any time permit the Commissioner, Excise, District Excise Officer or any Officer of the Excise Department not below the rank of Excise Inspector, in whose jurisdiction the brewery lies, to inspect and examine his brewery, the premises, warehouses, utensils connected therewith, any room, place or utensils and the beer made or stored therein and shall render the inspecting officer all proper assistance in making such inspection and examination.
