Madhya Pradesh High Court
Maksudan Patel vs The State Of Madhya Pradesh on 19 March, 2018
THE HIGH COURT OF MADHYA PRADESH
MCRC-10334-2018
(MAKSUDAN PATEL Vs THE STATE OF MADHYA PRADESH)
1
Jabalpur, Dated : 19-03-2018
Shri A. K. Singh, counsel for the petitioner.
Shri Narendra Chourasiya, Government Advocate for the
respondent/State.
Learned government Advocate for the respondent/State prays for sh time to make the case diary available.
e Time is granted.
ad List the matter after two weeks.
Pr (C V SIRPURKAR) a JUDGE hy ad M ahd of Digitally signed by MOHD AHMAD rt Date: 2018.03.19 03:24:25 -07'00' ou C h ig H