Supreme Court - Daily Orders
Renu Sharma vs Deepak Sharma on 3 December, 2014
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.1 COURT NO.6 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.1727 of 2014
RENU SHARMA Petitioner(s)
VERSUS
DEEPAK SHARMA Respondent(s)
(With appln. (s) for stay)
Date : 03/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Ankit Swarup, Adv.
Ms. Tanya Swarup, Adv.
Mr. Mukul Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable within six weeks.
In the meantime, further proceedings in Divorce Petition No.HMA/958/2014, titled Deepak Sharma vs. Renu Sharma, pending before the court of Principal Judge, Family Court, South District, Saket, New Delhi, shall remain stayed.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2014.12.04
18:16:35 IST
Reason: