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Supreme Court - Daily Orders

Renu Sharma vs Deepak Sharma on 3 December, 2014

Bench: Dipak Misra, Uday Umesh Lalit

  ITEM NO.1                                    COURT NO.6                      SECTION XVIA

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

                               Transfer Petition (Civil)         No.1727 of 2014


  RENU SHARMA                                                                    Petitioner(s)

                                                        VERSUS

  DEEPAK SHARMA                                                                  Respondent(s)

  (With appln. (s) for stay)


  Date : 03/12/2014 This petition was called on for hearing today.

  CORAM :
                                    HON'BLE MR. JUSTICE DIPAK MISRA
                                    HON'BLE MR. JUSTICE UDAY UMESH LALIT


  For Petitioner(s)                       Mr. Ankit Swarup, Adv.
                                          Ms. Tanya Swarup, Adv.
                                          Mr. Mukul Kumar, AOR

  For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice, returnable within six weeks.

In the meantime, further proceedings in Divorce Petition No.HMA/958/2014, titled Deepak Sharma vs. Renu Sharma, pending before the court of Principal Judge, Family Court, South District, Saket, New Delhi, shall remain stayed.

                              (Chetan Kumar)                             (H.S. Parasher)
                               Court Master                                Court Master
Signature Not Verified

Digitally signed by
Chetan Kumar
Date: 2014.12.04
18:16:35 IST
Reason: