Delhi High Court - Orders
Mukesh Aggarwal vs Shailender Paul on 22 September, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Amit Sharma
$~S-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 93/2022, CM APPL. 37480/2022, CM APPL.
37481/2022 and CM APPL. 37482/2022
MUKESH AGGARWAL ..... Appellant
Through: Mr. N.K. Kantawala, Mr. Sushant
Kumar, Ms. Shikha Singh, Ms.
Ikshita Parihar and Mr. Anaya
Nair, Advocates.
versus
SHAILENDER PAUL ..... Respondent
Through: Counsel (Appearance not given).
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 22.09.2022 At joint request of learned counsel appearing on behalf of the parties, the hearing of the present appeal is adjourned.
Re-notify on 19.12.2022.
SIDDHARTH MRIDUL, J.
AMIT SHARMA, J.
SEPTEMBER 22, 2022/at Click here to check corrigendum, if any Signature Not Verified Digitally Signed FAO(OS) 93/2022 Page 1 of 1 By:DURGESH NANDAN Signing Date:23.09.2022 11:31:15