Himachal Pradesh High Court
Anjali vs . State Of H.P.S.C.A.R.D. Bank Ltd. & ... on 20 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Anjali vs. State of H.P.S.C.A.R.D. Bank Ltd. & ors.
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CWP No.4840/202220.7.2022 Present: Mr. R. K. Bawa, Sr. Advocate with Mr. Ajay K. Sharma, Advocate, for the petitioners.
Mr. Narender Singh, Advocate, for the respondents.
CWP No. 4840/2022 & CMP No.9617/2022 Notice. Mr. Narender Singh, Advocate, appears and waives service r of notice on behalf of the respondents.
Reply/instructions within one week. List on 27.7.2022.
CMP No. 9618/2022The application is disposed of with a direction to the petitioners/applicants to file English translation of the Annexures in question within a period of six weeks.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 20.7.2022 (pankaj) ::: Downloaded on - 21/07/2022 20:07:33 :::CIS