Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(a)] [Section 65] [Entire Act] Union of India - Subsection Section 65(a)(ii) in The Income Tax Act, 2025 (ii)the members holding 75% or more voting rights in the the amalgamating co-operative bank become members of amalgamated co-operative bank; and