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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Protection Of Civil Rights Act, 1955

(b)place includes a house, building and other structure and premises and also includes a tent, vehicle and vessel;] [Substituted by Act 106 of 1976, Section 4, for Clause (b) (w.e.f. 19.11.1976).]