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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Goa - Subsection

Section 45(1)(xviii) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(xviii)fostering co-operative marketing and assisting co-operative marketing societies in the procurement and organization of profitable disposal of produce, particularly the produce belonging to small and marginal farmers;