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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(4) in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961

(4)Before delivery of ballot paper to a Pradhan the Returning Officer shall satisfy himself about the identity of the Pradhan and for that purpose he may take the assistance of such persons as he may think fit.