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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(1) in The M.P. Society Registrikaran Adhiniyam, 1973

(1)Every society shall keep at its head office proper books of accounts with respect to-
(a)all sums of money received and expended by the society and the matters in respect of which the receipt and expenditure lake place; and 4
(b)the assets and liabilities of the society.