Himachal Pradesh High Court
Saurabh vs . H.P. State Electricity Board Ltd. on 23 February, 2022
Bench: Sabina, Satyen Vaidya
Saurabh vs. H.P. State Electricity Board Ltd.
Execution Petition No.454/2021 .
23.02.2022 Present: Mr. Atul Kumar, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Tara Singh Chauhan, Advocate, for the respondent.
Learned counsel for the respondent requests for an adjournment.
As requested, list again on 19.5.2022.
( Sabina ) Judge ( Satyen Vaidya ) February 23, 2022 (KS) Judge ::: Downloaded on - 23/02/2022 20:23:33 :::CIS