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Madras Presidency - Section

Section 7H in Madras Hindu Religious and Charitable Endowments Act, 1951

7H. [ Honorarium and travelling allowances of President and members. [Inserted by Act No. 31 of 2008.]

- The President and the members of the Board shall be entitled for a monthly honorarium at the rate of Rs. 5,000/- and Rs. 3,500/- respectively and for travelling allowance as payable to the Class I officers of the Government and shall not be eligible for any other perquisites or facilities:Provided that nothing contained in this section shall prevent the Board from providing a conveyance facility to the President.]