Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

State of Punjab - Section

Section 28 in The Punjab Ayurvedic and Unani Practitioners Act, 1963

28. Selling medicines by hawking etc. to be an offence.

- No practitioner, whether registered or not, shall sell any medicine of the Ayurvedic system or Unani system in a public place as a hawker or by assembling a Majma.