Calcutta High Court
Vipul Amrutlal Shah vs Shre Venkaetesh Films Private Limited & ... on 14 June, 2016
Author: Arijit Banerjee
Bench: Arijit Banerjee
C.S.219 of 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
Original Side
VIPUL AMRUTLAL SHAH
Versus
SHRE VENKAETESH FILMS PRIVATE LIMITED & ORS.
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE
Date : 14th June, 2016.
For the Plaintiff :
For the Defendants :
THE COURT : Nobody appears on behalf of the plaintiff.
This is a suit of 2009. The matter appeared in the warning list of
14-3-2016.
Registry is directed to issue notice to the plaintiff and his Advocate-on-record mentioning therein that on the next date if nobody appears on behalf of the plaintiff, the suit will be dismissed for non-prosecution.
Let the matter stand adjourned till 30-6-2016.
( ARIJIT BANERJEE, J.) Rsg AR(CR)