Himachal Pradesh High Court
Company Ltd. vs . Amit Kumar And Anr. on 27 June, 2025
ICICI Lombard General Insurance Company Ltd. Vs. Amit Kumar and Anr.
.
CMPMO No.35 of 2025 27.06.2025 Present: Mr. Jagdish Thakur, Advocate, for the petitioner.
Mr. Karan Sharma, Legal Aid Counsel, for respondent No.1.
Mr. Dixit Sahotra, Advocate, for respondent No.2.
r As jointly prayed, list after eight weeks.
(Bipin C. Negi) Judge 27th June, 2025 (Gaurav Rawat) ::: Downloaded on - 27/06/2025 21:31:59 :::CIS