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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(1)(d) in Srinagar and Jammu Cluster Universities Act, 2016

(d)save as otherwise provided in this Act, to appoint officers (below the status of Joint Registrar and Deputy Librarian) and teachers (below the status of a Associate Professor) and to define their duties :