Section 4 in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952
4. Qualifications.
- A person shall not be eligible for appointment as a Welfare Officer unless he -(a)possesses a degree of University recognised by the State Government in this behalf;(b)has obtained a Degree or Diploma in Social Science from any institution[recognised by the State Government in this behalf] [Substituted by Punjab Government notification No. 7456-VII-Lab-I-59/7546, dated the 12th August, 1959.]; and(c)has adequate knowledge of the language spoken by the majority of the workers in the factory to which he is to be attached :Provided that in the case of a person who is acting as a Welfare Officer at the commencement of these rules the State Gvernment may, subject to such conditions as it may specify, relax the aforesaid qualifications.
