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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Punjab - Subsection

Section 61(4) in The Punjab Factory Rules, 1952

(4)In case where owing to the nature of the process or the action of the contents of the vessels, a pressure gauge or safety valve or both cannot work reliably, a tested and reliable working thermometer with a sufficiently large scale, on which shall be clearly marked the maximum permissible temperature in the vessels or phydrometers or rupture disc in addition to the pressure gauge and safety valve, may be fitted as may be directed by the Chief Inspector.