Section 5(2) in The Non-Pressure Stove (Quality Control) Order, 1990
(2)The provisions of Section 100 of the Code of Criminal Procedure, 1973 (2 of 1974) relating to search and seizure shall, as far as may be, apply to searches and seizures under this Order.[Substituted by G.S.R. 49 (E), dated 25th January, 1991.]
