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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Bombay Presidency - Subsection

Section 18(4) in The Bombay Drugs (Control) Act, 1959.

(4)The Collector may also refuse to grant a licence, permit or pass to any firm oi if which the person referred to in sub-section (3) is a partner, or to any person to whom the business of such person has been transferred.