Section 6(2) in The Midnapore Medical College (Taking Over Of Management And Subsequent Acquisition) Act, 2002
(2)The State Government may, at any time before the expiry of the period referred to in sub-section (2) of section 3, by notification make over the management of the institution to the person or persons under whose management the institution was immediately before the appointed day, or to any other person or persons as the State Government may think fit, with effect from such date as may be specified in the notification.
