Supreme Court - Daily Orders
Tula Ram vs State Of U.P. on 12 February, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.15+16 COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32815/2017
(Arising out of impugned final judgment and order dated 23-12-2016
in WB No. 61151/2016 passed by the High Court Of Judicature at
Allahabad)
TULA RAM Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(IA No.115207/2017-CONDONATION OF DELAY IN FILING SLP and IA
No.115211/2017-EXEMPTION FROM FILING O.T.)
WITH SLP(C) no. 30763/2017
Date : 12-02-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. B. Adinarayana Rao, Sr. Adv.
Mr. M. P. Shorawala, AOR
Ms. Surabhi Lata, Adv.
Ms. Amrita Kameshwar Srivastav, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed. Pending application(s), if any, stand disposed of.
(DEEPAK MANSUKHANI) (SUMAN JAIN)
AR-cum-PS Court Master
Signature Not Verified
Digitally signed by MADHU
BALA
Date: 2018.02.13 11:46:42 IST
Reason: The card opf Ms.
Madhu Bala is being used by
Mr. Deepak Mansukhani, AR-
cum-PS