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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(17) in The Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968

(17)"flat" means a portion of building, which can be delineated with definite outline on plan and which can be definitely marked on site, and which is a dwelling unit;