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State of Bihar - Section

Section 5 in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

5. Acknowledgement of Application.

- Upon receipt of the application for grant of licence along with prescribed fee, the designated officer of the Commission shall note thereon the date of its receipt and enter the particulars in a register to be maintained for the purpose and allot a reference number on the application. The designated officer shall send to the applicant an acknowledgement stating the date of receipt and the reference number.