Gujarat High Court
Parmanand Kanaiyalal Nimbark & vs A M C & 3 on 12 September, 2014
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/FA/868/1989 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 868 of 1989
With
CIVIL APPLICATION NO. 9559 of 2006
In
CIVIL APPLICATION NO. 2064 of 1989
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PARMANAND KANAIYALAL NIMBARK & 1....Appellant(s)
Versus
A M C & 3....Defendant(s)
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Appearance:
MR ANSHIN H DESAI, ADVOCATE for the Appellant(s) No. 1 - 2
VIRAL K SHAH, ADVOCATE for the Appellant(s) No. 1 - 2
DELETED for the Defendant(s) No. 1 - 3
MR IM PANDYA, ADVOCATE for the Defendant(s) No. 4
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 12/09/2014
COMMON ORAL ORDER
The matters are adjourned to 16th September, 2014 at the request of learned advocate for the appellants.
(N.V.ANJARIA, J.) Anup Page 1 of 1