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State of West Bengal - Section

Section 368 in West Bengal Municipal Act, 1993

368. Duties of police in regard to unclaimed corpses.

- It shall be the duty of the police to convey every unclaimed corpse to a registered burial or burning ground or other place for disposal of the dead or to a duly appointed mortuary and to inform thereafter the officer specially empowered in this behalf within whose jurisdiction such corpse was found.