Gujarat High Court
Gujarat Journalists Union Through Shri ... vs State Of Gujarat on 4 March, 2022
Author: A. S. Supehia
Bench: A.S. Supehia
C/SCA/4481/2022 ORDER DATED: 04/03/2022
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 4481 of 2022
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GUJARAT JOURNALISTS UNION THROUGH SHRI BABUBHAI
RAMKISHAN PRAJAPATI S/O RAMKISHAN PRAJAPATI & 2 other(s)
Versus
STATE OF GUJARAT
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Appearance:
MR SUBRAMANIAM IYER(2104) for the Petitioner(s) No. 1,2,3
MR ROHAN SHAH, AGP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
Date : 04/03/2022
ORAL ORDER
Learned advocate Mr.Iyer does not press the present petition.
The matter stands disposed of as not pressed.
Sd/-
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