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Gujarat High Court

Gujarat Journalists Union Through Shri ... vs State Of Gujarat on 4 March, 2022

Author: A. S. Supehia

Bench: A.S. Supehia

    C/SCA/4481/2022                             ORDER DATED: 04/03/2022



           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/SPECIAL CIVIL APPLICATION NO. 4481 of 2022
==========================================================
     GUJARAT JOURNALISTS UNION THROUGH SHRI BABUBHAI
   RAMKISHAN PRAJAPATI S/O RAMKISHAN PRAJAPATI & 2 other(s)
                           Versus
                    STATE OF GUJARAT
==========================================================
Appearance:
MR SUBRAMANIAM IYER(2104) for the Petitioner(s) No. 1,2,3
MR ROHAN SHAH, AGP for the Respondent(s) No. 1
==========================================================
 CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA

                           Date : 04/03/2022
                            ORAL ORDER

Learned advocate Mr.Iyer does not press the present petition.

The matter stands disposed of as not pressed.

Sd/-

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