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State of Assam - Section

Section 539 in The Assam Excise Rules, 2016

539. Storage and use of sugar.

- All suger shall be stored in a room specially set apart for it and duly described as a "Sugar Store". No sugar shall be removed from the sugar store into any part of the brewery except in pursuance of any entry under R 542 of these rules for use in a brewing.Vessel