Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1153] [Entire Act] State of Haryana - Subsection Section 1153(b) in Punjab Jail Manual (b)to keep in safe custody and be responsible for the cash and other property belonging to the Government and to the prisoners entrusted to his charge;
