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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(4)(b) in The U.P. Dookan Aur Vanijya Adhisthan Adhiniyam, 1962

(b)where the termination of his employment is by the employee, on or before the next pay day.