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[Cites 0, Cited by 0] [Section 90J(1)] [Section 90J] [Entire Act]

State of Maharashtra - Subsection

Section 90J(1)(d) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(d)the loans repaid in the year, and in the case of the loans repaid in instalments or by annual drawings, the amounts repaid in the year, and the balance due at the close of the year;