Madras High Court
Mrs. Kayathri Ravikumar vs The State Of Tamil Nadu on 13 March, 2020
Author: R.Mahadevan
Bench: R.Mahadevan
W.P.No.16175 of 2011
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 13.03.2020
CORAM:
THE HON'BLE Mr. JUSTICE R.MAHADEVAN
Writ Petition No.16175 of 2011
& M.P.No.1 of 2011
Mrs. Kayathri Ravikumar ... Petitioner
..vs..
1. The State of Tamil Nadu, Rep. By its Secretary,
Home (Transport) Department, Fort St. George, Chennai 600 009
2. The Assistant Commissioner (CT),
Adyar – I Assessment Circle, Chennai
3. The Regional Transport Officer, Chennai South East, Chennai - 28
4. The Motor Vehicle Inspector, Chennai South East,
Chennai 600 028 ... Respondents
Prayer:- Writ Petition filed under Article 226 of the Constitution of
India praying for the issuance of a Writ of Mandamus forbearing the
respondents and their subordinates from demanding or collecting Entry
Tax on the petitioner used a Rolls Royce Motor Car bearing Chassis
No.SCAZSOOA6JCH23887 and Engine No.63792L4101/9 to be
registered and assign new registration mark by the 3rd and 4th
respondents.
For Petitioner : Mr. V.S.Sri Krishnan
For R-1, R-3 & R-4: Mr. D.Sathyaraj, Spl.G.P.
For R-2 : Mr. A.N.R.Prathap,
Govt. Advocate (Taxes)
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http://www.judis.nic.in
W.P.No.16175 of 2011
R.MAHADEVAN, J.
srk
ORDER
The learned counsel for the petitioner at the outset submitted that the subject matter in dispute in this writ petition is no longer res integra and hence nothing survives for adjudication in this writ petition.
2. In view of the said submission, nothing survives for adjudication in this writ petition. Hence this writ petition stands dismissed. No costs. Consequently, the connected MP is closed.
13.03.2020 srk To
1. The Secretary, State of Tamil Nadu, Home (Transport) Department, Fort St. George, Chennai 600 009
2. The Assistant Commissioner (CT), Adyar – I Assessment Circle, Chennai
3. The Regional Transport Officer, Chennai South East, Chennai - 28
4. The Motor Vehicle Inspector, Chennai South East, Chennai 600 028 W.P.No.16175 of 2011 & M.P.No.1 of 2011 http://www.judis.nic.in