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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(3) in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

(3)The non-official experts associated with the State Monitoring Committee, shall be paid travelling and daily allowance at the rate admissible to an officer of the rank of Secretary in the Government.