Section 13(2)(a) in The Customs and Central Excise Duties Drawback Rules, 2017

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(a) in The Customs and Central Excise Duties Drawback Rules, 2017

(a)there is no change in the manufacturing formula and in the quantum per unit of the imported materials or components, if any, utilised in the manufacture of export goods; and

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Union of India - Subsection

Section 13(2)(a) in The Customs and Central Excise Duties Drawback Rules, 2017