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Madhya Pradesh High Court

Anil Prajapati vs The State Of Madhya Pradesh on 25 March, 2021

Author: Rajendra Kumar Srivastava

Bench: Rajendra Kumar Srivastava

1 CRR-2433-2020 The High Court Of Madhya Pradesh CRR-2433-2020 (ANIL PRAJAPATI Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 25-03-2021 A s per information received from the State Bar Council of Madhya Pradesh, Advocates are abstaining from Court work today in 1st half.

Case diary is not available, the same be made available on the next date of hearing.

List the matter after a week.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE MISHRA Signature SAN Not Verified Digitally signed by ARVIND KUMAR MISHRA Date: 2021.03.25 13:02:16 IST