Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(2)(a) in The Gujarat Land Grabbing (Prohibition) Act, 2020 (a)"Company" means anybody corporate and includes firm or other association of individuals; and