Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act] State of Bihar - Subsection Section 19(1)(a) in Bihar Fire Service Act, 2014 (a)be a member of, or be associated in any way with, any union, labour union, political association or with any class of trade union, labour union or political association;