Rose Mary Matric Higher Secondary ... vs The State Of Tamil Nadu on 8 November, 2016

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Madras High Court

Rose Mary Matric Higher Secondary ... vs The State Of Tamil Nadu on 8 November, 2016

Bench: B.Rajendran

        

 

IN THE HIGH COURT OF JUDICATURE AT MADRAS 

DATED: 08.11.2016

CORAM:

THE HONOURABLE MR.JUSTICE B.RAJENDRAN

Writ Petition Nos.38660 & 38661 of 2016
and
W.M.P.Nos.33114 & 33115 of 2016

Rose Mary Matric Higher Secondary School,
No.1A, Punithavathiyar Street,
Palayamkottai-627002.
Tirunelveli District, Rep. by its 
Director S.Jairus Ponniah.	.. Petitioner in W.P.No.38660/16

Nav Bharat Matric Hr Sec. School,
Medical College Road,
Thanjavur - 631 004, Rep. by 
its Principal D.J.Johnson 		.. Petitioner in W.P.No.38661/16
 
- Vs -

1. The State of Tamil Nadu,
    Rep by its Principal Secretary to Government,
    School Education Department,
    Secretariat, Fort St. George,
    Chennai - 600 009.

2. The Director of Matriculation Schools,
    DPI Campus, College Road,
    Chennai - 600 006.		..Respondents in both the  WPs.

Prayer in both the WPs:-  Writ petitions filed under Section 226 of the Constitution of India for issuance of a Writ of Mandamus, directing the respondents to pass orders for granting permanent recognition to the petitioner's recognized Matriculation Schools respectively under the provisions of Matriculation Code based on G.O.Ms.No.752 Education, Science and Technology Department dated 02.09.1994 and other subsequent Government Orders, within a time frame to be fixed by this Court.
      		
	For Petitioners  	    		: Mr.G.Sankaran

	For Respondents 		: Mr.O.R.Maheswar
						     	  Government Advocate
- - - - -

C O M M O N  O R D E R

The learned counsel appearing for the petitioners seeks permission of this Court to withdraw the writ petitions with liberty to file representation to the respondents and he has also made an endorsement to that effect in the case bundles. Hence, the writ petitions are dismissed as withdrawn. Consequently, the connected miscellaneous petitions are closed. No costs.



08.11.2016
kk
Index     : Yes / No					                		 
                                                                              


To

1. The Principal Secretary to Government, School Education Department, Secretariat, Fort St. George, Chennai - 600 009.

2. The Director of Matriculation Schools, DPI Campus, College Road, Chennai - 600 006.

B.RAJENDRAN,J.

kk W.P.Nos.38660 & 38661 of 2016 and W.M.P.Nos.33114 & 33115 of 2016 08.11.2016

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